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Madhya Pradesh High Court

Builders Association Of India Bhopal ... vs The State Of Madhya Pradesh Judgement ... on 10 January, 2014

W.P. No.7573/13
10.1.14
Shri Shekhar Sharma, Advocate for the petitioner.
Shri Kumaresh Pathak, Dy.A.G. for respondent no.1-

State.

Shri S.A.Dharmadhikari, Advocate for respondent no.3. By consent, stand over till 13.1.2014. (A.M.Khanwi|kar) (Krishn Kumar Lahoti) Chief Justice Judge (and)