Madhya Pradesh High Court
Builders Association Of India Bhopal ... vs The State Of Madhya Pradesh Judgement ... on 10 January, 2014
W.P. No.7573/13 10.1.14 Shri Shekhar Sharma, Advocate for the petitioner. Shri Kumaresh Pathak, Dy.A.G. for respondent no.1-
State.
Shri S.A.Dharmadhikari, Advocate for respondent no.3. By consent, stand over till 13.1.2014. (A.M.Khanwi|kar) (Krishn Kumar Lahoti) Chief Justice Judge (and)