Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 66(2)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(2)(n) in The Indian Veterinary Council Act, 1984

(n)any other matter for which under this Act provision may be made by regulations.