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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Jharkhand - Subsection

Section 88(1)(b) in Bihar Factories Rules, 1950

(b)the Leave with Wages Register shall always be kept complete and up-to-date and whenever any entry is made in the said register corresponding entry shall simultaneously be made in the Leave Book;