Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(m) in The Jammu and Kashmir Saffron Act, 2007 (m)'Registration Authority' means the Director Agriculture concerned and shall include such other officer not below the rank of Joint Director, as the Government may appoint for any area; and
