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State of Goa - Section

Section 28 in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965

28. Powers of managers.

- The Manager appointed under clause (a) of sub-section 2 of Section 8 shall act under the general supervision and control of the Custodian and may exercise such powers as may be delegated in writing to him by the Custodian from time to time.