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Allahabad High Court

Smt. Kamla Devi & Others vs Viith Addl. Sessions Judge, Kanpur ... on 19 January, 2010

Author: Ran Vijai Singh

Bench: Ran Vijai Singh

Court No. - 7

Case :- WRIT - A No. - 33186 of 1998

Petitioner :- Smt. Kamla Devi & Others
Respondent :- Viith Addl. Sessions Judge, Kanpur Nagar, & Others
Petitioner Counsel :- K.K.Tripathi
Respondent Counsel :- C.S.C.,S.M. Dayal

Hon'ble Ran Vijai Singh,J.

Sri D.P.Tripathi holding brief of Sri K.K.Tripathi, learned counsel for the petitioner states that this writ petition be dismissed as not pressed. Sri Ashish Nigam holding brief of Sri S.M.Dayal who is present before the Court has no objection to this.

In view of that, the writ petition is dismissed as withdrawn. Order Date :- 19.1.2010 Pratima