Allahabad High Court
Smt. Kamla Devi & Others vs Viith Addl. Sessions Judge, Kanpur ... on 19 January, 2010
Author: Ran Vijai Singh
Bench: Ran Vijai Singh
Court No. - 7 Case :- WRIT - A No. - 33186 of 1998 Petitioner :- Smt. Kamla Devi & Others Respondent :- Viith Addl. Sessions Judge, Kanpur Nagar, & Others Petitioner Counsel :- K.K.Tripathi Respondent Counsel :- C.S.C.,S.M. Dayal Hon'ble Ran Vijai Singh,J.
Sri D.P.Tripathi holding brief of Sri K.K.Tripathi, learned counsel for the petitioner states that this writ petition be dismissed as not pressed. Sri Ashish Nigam holding brief of Sri S.M.Dayal who is present before the Court has no objection to this.
In view of that, the writ petition is dismissed as withdrawn. Order Date :- 19.1.2010 Pratima