Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62SH] [Entire Act] State of Jharkhand - Subsection Section 62SH(2) in Bihar Factories Rules, 1950 (2)The Syllabus and duration of the above training and the organisations conducting the training shall be approved by the D.G.FASLI or the State Government in accordance with the guidelines issued by the D.G.FASLI.
