Section 1 in The Mody University of Science and Technology, Lakshmangarh (Sikar) Act, 2013
1. Short title, extent and commencement.
(1)This Act may be called the Mody University of Science and Technology, Lakshmangarh (Sikar) Act, 2013.(2)It extends to the whole of the State of Rajasthan.(3)It shall be deemed to have come into force on and from 10th June, 2013.
