Section 150(2)(c) in The Gujarat Co-Operative Societies Act, 1961

[Cites 0, Cited by 0] [Section 150(2)] [Section 150] [Entire Act]

State of Gujarat - Subsection

Section 150(2)(c) in The Gujarat Co-Operative Societies Act, 1961

(c)is or becomes in any way concerned or interested in any contract or agreement made by or on behalf of the State Government or participates in any way in the profit thereof or in any benefit or emoluments arising therefrom otherwise than as a member, or

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State of Gujarat - Subsection

Section 150(2)(c) in The Gujarat Co-Operative Societies Act, 1961