Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(iii) in Orissa State Agricultural Marketing Board Regulations, 1991 (iii)Quorum of Meeting - (a) The quorum for the Board Meeting shall be five or 1/3rd of the total number of members whichever is less.
