Madhya Pradesh High Court
Devendra Jain vs Bhanwandas on 31 March, 2016
CRR-2649-2014 (DEVENDRA JAIN Vs BHANWANDAS) 3 1 -03-20 1 6 Shri Abhishek Patel, counsel for the applicant. Shri Pradeep Gupta, Panel Lawyer for the respondent/State.
As prayed by learned counsel for the applicant, list the matter after four weeks. (C V SIRPURKAR) JUDGE