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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Brewery Rules, 2006

14. Labelling of Beer Bottles.

(1)The licensee shall label each bottle after bottling with a label printed in English or Telugu language showing the name of the licensed Brewery and the place where the bottling is done.
(2)The labels shall be affixed to the liquor bottles only after such labels are approved by the Commissioner.