Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Jammu-Kashmir - Subsection Section 4(1)(ii) in The Jammu and Kashmir Entry Tax on Goods Act, 2000 (ii)a way bill in such form and containing such particulars as may be prescribed ;or