Chattisgarh High Court
Monnet Ispat And Energy Ltd vs Chhattisgarh State Power Distribution ... on 27 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1633 of 2016
State of Chhattisgarh & Anr. Versus M/s Monnet Power Limited & Anr.
WPC 2488/2018
27/11/2018 Shri Satish Agrawal and Shri Ankit Singhal,
counsel for the petitioner.
Shri Shashank Thakur, GA for the State.
Shri Kanak Tiwari, Sr. Advocate with Shri Varun
Sharma, Advocate for the respondent-CSPDCL.
As prayed, list the matter on 3.12.2018. IR to continue till the next date of hearing.
Sd/-
Judge (Prashant Kumar Mishra) Barve