Jammu & Kashmir High Court
Inhabitants Of Village Balakote vs Ut Of J&K And Others on 25 February, 2022
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 108
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 624/2021
CM No. 2849/2021
Inhabitants of Village Balakote .....Appellant(s)/Petitioner(s)
Poonch and others
Through: Mr. Umar Aijaz, Advocate.
Vs
UT of J&K and others ..... Respondent(s)
Through: Ms. Divya Ojesvi, Assisting counsel vice
Mr. Ravinder Gupta, AAG.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
Objections be filed within four weeks.
List on 18.05.2022.
( Puneet Gupta ) Judge Jammu 25.02.2022 Bunty