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Jammu & Kashmir High Court

Inhabitants Of Village Balakote vs Ut Of J&K And Others on 25 February, 2022

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                     Sr. No. 108

        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

                                                WP(C) No. 624/2021
                                                CM No. 2849/2021


Inhabitants of Village Balakote                       .....Appellant(s)/Petitioner(s)
Poonch and others


                         Through: Mr. Umar Aijaz, Advocate.


                   Vs

UT of J&K and others                                            ..... Respondent(s)

                         Through: Ms. Divya Ojesvi, Assisting counsel vice
                                  Mr. Ravinder Gupta, AAG.


Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                     ORDER

Objections be filed within four weeks.

List on 18.05.2022.

( Puneet Gupta ) Judge Jammu 25.02.2022 Bunty