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[Cites 0, Cited by 0] [Section 273] [Entire Act]

State of Rajasthan - Subsection

Section 273(5) in Rajasthan Land Revenue (Land Records) Rules, 1957

(5)[ x x x] [Deleted by GSR 18, Dated 26-5-95; published in Rajasthan Gazette Part IV-C(1), Dated 30-5-95; p. 41(1).][***] [Deleted '(6) and (7)' by Notification No. G.S.R. 67, dated 29.12.2006 (w.e.f. 23.1.1958).]