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State of Bihar - Section

Section 24 in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951

24. Plinth.

- Every building to be erected or re-erected shall be build on a plinth the top surface of which shall be at least two feet above the ground level and at least one foot above the level of the centre of the nearest road unless such road form an embankment provided that the Chairman may by order in writing permit otherwise.