Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 112] [Article 5] [Constitution] Constitution Subarticle Article 5(c) in Constitution of India (c)who has been ordinarily resident in the territory of India for not less than five years immediately preceding such commencement,
