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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Karnataka - Subsection

Section 63(1)(a) in Rajiv Gandhi University of Health Sciences Act, 1994

(a)any student who immediately prior to the commencement of this Act was studying for a degree in health science of the Bangalore University, the Karnataka University, the Mysore University, the Kuvempu University, the Gulbarga University, or the Mangalore University established under the Bangalore University act, 1964, the Karnataka University Act, 1949, the Mysore University Act, 1956 and the Karnatake State Universities Act 1976, in accordance with the Regulations in force under those Acts, may until such examinations is provided by the University, be admitted to the examinations of the Universities of Bangalore, Karnataka and Mysore and Kuvempu University, Gulbarga University, Mangalore University and be conferred the degree in Health Sciences of the inter universities for which he qualifies on the result of such examination.