Punjab-Haryana High Court
Gurmail Kaur vs Jawahar Lal on 15 December, 2018
213 IOIN-FAO-2371-1991
GURMAIL KAUR VS JAWAHAR LAL
Present: None.
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Report seen. As the file of FAO-2371-2001 has already been decided. The documents collected for reconstruction of the same be returned.
It has been reported that no information regarding FAO-2371- 1991 could be procured, as such, papers be filed and be put up as and when any information relating to FAO-2371-1991 is procured.
( SURINDER GUPTA ) December 15, 2018. JUDGE Sachin M. 1 of 1 ::: Downloaded on - 24-03-2019 04:25:51 :::