Rajasthan High Court - Jodhpur
Smt. Pooran Kanwar & Ors. vs . Vinod Kumar & Ors. on 18 May, 2015
Author: Vineet Kothari
Bench: Vineet Kothari
1 of 1
S.B. Civil Misc. Appeal No.742/2015
Smt. Pooran Kanwar & Ors. Vs. Vinod Kumar & Ors.
Date of Order: 18/05/2015 (Monday)
PRESENT
HON'BLE Dr. JUSTICE VINEET KOTHARI
Mr. B.L. Choudhary, for the appellants/claimants.
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Heard.
Admit. Issue notice to the respondents, returnable within four weeks.
Office is directed to give notice 'Dasti' to the counsel for the appellants, to be sent by registered AD post directly by the counsel for the appellants, and will not be sent to the concerned Dist. Judge. Direct service permitted.
Counsel to file proof of service on the respondents and not merely proof of despatch of notices, before the next date positively.
(Dr. VINEET KOTHARI), J.
DJ/-
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