Himachal Pradesh High Court
Dina Nath And Another vs . Rakesh Kumar. on 31 March, 2023
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Dina Nath and another vs. Rakesh Kumar.
RSA No. 173 of 2017.
31.03.2023 Present: Mr. Tarun K. Sharma, Advocate, for the .
appellants/non-applicants.
Mr. Vedhant Ranta, Advocate vice Mr. Janesh Gupta,Advocate, for the respondent/applicant.
CMP No.2905 of 2023.
Reply/instructions be filed within two weeks. List on 21.04.2023.
CMP No. 2906 of 2023.
The application is disposed of with a direction to the applicant/respondent to file translation of vernacular document within a period of three weeks.
(Tarlok Singh Chauhan) Judge 31st March, 2023.
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