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[Section 6]
[Entire Act]
State of Odisha - Subsection
Section 6(1) in Orissa State Youth Welfare Board Rules, 1996
| (a) | Minister/Minister of State, Sports and Youth Services, Orissa | ... | Chairman |
| (b) | Secretary to Government Sports and Youth Services Deptt.Orissa, Bhubaneswar | ... | Vice-Chairman |
| (c) | Director of Tourism, Orissa | ... | Member |
| (d) | Director of Culture, Orissa | ... | Member |
| (e) | Director of Higher Education, Orissa | ... | Member |
| (f) | Director of Secondary Education, Orissa | ... | Member |
| (g) | Deputy Director General, National Cadet Corps Orissa | ... | Member |
| (h) | Secretary, Orissa Sangeet Natak Akademi | ... | Member |
| (i) | Liaison Officer, National Service Scheme-cum-Deputy Secretaryto Government, Higher Education Deptt. Orissa | ... | Member |
| (j) | Deputy/Assistant Programme Adviser National Service SchemeRegional Centre, Bhubaneswar | ... | Member |
| (k) | Regional Director, Nehru Yuva Kendra Sangathan, Bhubaneswar | ... | Member |
| (l) | Secretary, Orissa State Branch, Youth Hostel Association ofIndia | ... | Member |
| (m) | A representative of the Orissa Council of Sports | ... | Member |
| (n) | Director of Sports and Youth Services, Orissa | ... | Member-Secretary |
| (o) | Joint Secretary, Orissa State Youth Welfare Board, Bhubaneswar | ... | Member-Joint Secretary |