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State of Odisha - Section

Section 29 in The Orissa Stamp Rules, 1952

29. Communication of Collector's order.

- A copy of the final order passed by the Collector shall be forwarded by the Collector's office to the registering officer concerned in order to enable the later to make the necessary entry in register in Form No. 4 appended to these rules to be kept in his office and to communicate the same to the person concerned.