Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Nagaland - Subsection Section 12(9) in Nagaland Village Councils Act, 1978 (9)to enter into any loan agreement with the Government Bank and financial institutions or a permanent resident of the Village.
