Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Rajeev Khanna on 7 July, 2023
Bench: Surya Kant, Dipankar Datta
1
ITEM NO.8+9+11+17+18+19+20+21 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ……………….Diary No(s).15819/2023
(Arising out of impugned final judgment and order dated 29-09-2015
in WP(C) No.4804/2015 passed by the High Court of Delhi at New
Delhi)
GOVERNMENT OF NCT OF DELHI & ANR. Petitioner(s)
VERSUS
RAJEEV KHANNA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.108241/2023-CONDONATION OF DELAY
IN FILING and IA No.108243/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
With
D.No.16246/2023
(FOR ADMISSION and I.R. and IA No.107263/2023-CONDONATION OF DELAY
IN FILING and IA No.107264/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.107265/2023-EXEMPTION FROM FILING O.T.)
D.No.16723/2023
(FOR ADMISSION and I.R. and IA No.114563/2023-CONDONATION OF DELAY
IN FILING and IA No.114564/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
D.No.16975/2023
(FOR ADMISSION and I.R. and IA No.109184/2023-CONDONATION OF DELAY
IN FILING and IA No.109185/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.109186/2023-EXEMPTION FROM FILING O.T.)
D.No.17063/2023
(IA No.111612/2023-CONDONATION OF DELAY IN FILING and IA
No.111613/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.111614/2023-EXEMPTION FROM FILING O.T.)
D.No.17124/2023
(FOR ADMISSION and I.R. and IA No.101795/2023-CONDONATION OF DELAY
IN FILING and IA No.101797/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
D.No.17208/2023
(FOR ADMISSION and I.R. and IA No.111117/2023-CONDONATION OF DELAY
IN FILING)
D.No.17829/2023
(FOR ADMISSION and I.R. and IA No.115999/2023-CONDONATION OF DELAY
IN FILING and IA No.116000/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.116001/2023-EXEMPTION FROM FILING O.T.)
Signature Not Verified
Date : 07-07-2023 These petitions were called on for hearing today.
Digitally signed by
satish kumar yadav
Date: 2023.07.07
16:12:37 IST
Reason:
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
2
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
Ms. Astha Tyagi, Adv.
Ms. Prachi Bajpai, Adv.
Ms. Sujeeta Srivastava, Adv.
Ms. Manika Tripathi, Adv.
Mr. Ashutosh Kaushik, Adv.
Ms. Devika Mohan, Adv.
Mr. Chirantan Saha, Adv.
Mr. Akshit David, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with D.No.8141/2023 and connected matters.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)