Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(j) in Rajasthan Rent Control Act, 2001

(j)"Tribunal" means an Appellate Rent Tribunal (if a Rent Tribunal, as the case may be.