Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(c) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019

(c)the constitution of gratuity and provident fund and the establishment of an insurance scheme for the benefit of the officers and other employees of the University;