Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 2 in Rajasthan Disciplinary Proceedings (Summoning of Witnesses & Production of Documents) Act, 1959

2. Application of Act

- This Act shall apply to all departmental inquiries against persons appointed to public services and posts in connection with the affairs of the State.