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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1) in Bihar Technical Staff Selection Commission Rules, 2015

(1)Within the budget allocation, the Commission shall have the power to sanction expenditure for office administration except purchase of a motor vehicle and computer exceeding Rs one Lakh:Provided that The Commission shall have full power to execute, the contract and to sanction any other expenditure for office administration. For the contingent expenses, the Chairman shall have power under rule 110 (2) of The Bihar Financial Rules.