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State of Odisha - Section

Section 12 in The Orissa Agricultural Produce Markets Rules, 1958

12. Publication of list of nominations.

- As soon as may be after the dale fixed for the presentation of nomination papers, the Collector or the person authorised by him under Rule 10 shall publish a list in Form II of all nominations received with a notice that the nomination papers shall be scrutinised on the date appointed under Clause (c) of Rule 9 at the place and hour specified in the notice. The list of nominations and the notice shall be published in such manner as the Collector or the person authorised as aforesaid may deem fit.