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State of Rajasthan - Section

Section 51 in Rajasthan Forest Subordinate Service Rules, 2015

51. Repeal and Saving.

- The Rajasthan Forest Subordinate Service Rules 1963 and orders issued in relation to the matters covered by these rules and in force immediately before commencement of these rules are hereby repealed:Provided that any action taken under the rules and orders so superseded shall be deemed to have been taken under the provisions of these rules.Provided further that the inter-se seniority determined before the commencement of the rules shall be deemed to have been determined under these rules.