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Delhi High Court - Orders

Vikas Singh & Ors vs Government Of Nct Of Delhi & Ors on 11 November, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                    $~13 & 14
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +    W.P.(C) 10397/2019, CM APPL. 42947/2019(Stay)
                         VIKAS SINGH & ORS                        ..... Petitioners
                                          Through: None.

                                            versus

                          GOVERNMENT OF NCT OF DELHI & ORS..... Respondents
                                      Through: Ms. Hetu Arora Sethi, ASC
                                               with Ms. Kavita Nailwal, Adv.
                                               for Delhi Police.
                                               Mr. Ranvir Singh, CGSC. For
                                               R-5 and 6.
                                               Mr. Arindam Dey, Adv. for
                                               MCD
                                               Ms. Mansi Sood, Adv. for R-4
                    14
                    +     W.P.(C) 11655/2019, CM APPL. 47894/2019(Stay)
                          SMT. URMILA JHA AND ORS.                ..... Petitioners
                                           Through: None.

                                            versus

                          GOVERNMENT OF NCT OF DELHI AND ORS. Respondents
                                           Through: Ms. Hetu Arora Sethi, ASC
                                                       with Ms. Kavita Nailwal, Adv.
                                                       for Delhi Police.
                                                       Mr. Arindam Dey, Adv. for
                                                       MCD
                          CORAM:
                          HON'BLE MR. JUSTICE YASHWANT VARMA
                                           ORDER

% 11.11.2022 Although learned counsels appearing for the respondents are present, none has appeared for the petitioners yet again when the matter was called.

Consequently, list again on 01.05.2023.

YASHWANT VARMA, J.

Signature Not Verified

NOVEMBER 11, 2022/neha Digitally Signed By:NEHA Signing Date:14.11.2022 18:07:27