Delhi High Court - Orders
Vikas Singh & Ors vs Government Of Nct Of Delhi & Ors on 11 November, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10397/2019, CM APPL. 42947/2019(Stay)
VIKAS SINGH & ORS ..... Petitioners
Through: None.
versus
GOVERNMENT OF NCT OF DELHI & ORS..... Respondents
Through: Ms. Hetu Arora Sethi, ASC
with Ms. Kavita Nailwal, Adv.
for Delhi Police.
Mr. Ranvir Singh, CGSC. For
R-5 and 6.
Mr. Arindam Dey, Adv. for
MCD
Ms. Mansi Sood, Adv. for R-4
14
+ W.P.(C) 11655/2019, CM APPL. 47894/2019(Stay)
SMT. URMILA JHA AND ORS. ..... Petitioners
Through: None.
versus
GOVERNMENT OF NCT OF DELHI AND ORS. Respondents
Through: Ms. Hetu Arora Sethi, ASC
with Ms. Kavita Nailwal, Adv.
for Delhi Police.
Mr. Arindam Dey, Adv. for
MCD
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 11.11.2022 Although learned counsels appearing for the respondents are present, none has appeared for the petitioners yet again when the matter was called.
Consequently, list again on 01.05.2023.
YASHWANT VARMA, J.
Signature Not VerifiedNOVEMBER 11, 2022/neha Digitally Signed By:NEHA Signing Date:14.11.2022 18:07:27