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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 27(6) in Arunachal Pradesh State Higher Education Council Act, 2019

(6)The Arunachal Pradesh State Higher Education Council shall take appropriate action forthwith to remedy any defect or irregularity that may be pointed out in the audit report.