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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Sikkim - Subsection

Section 50(1) in Conduct of the Government Litigation, Rules, 2000

(1)The law relating to the production of unpublished official records as evidence in the Court is contained in sections 123, 124 and 162 of the Indian Evidence Act, 1872 (Act of 1872).