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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(b) in The Punjab Market Committees Chairman and Vice-chairman (Election) Rules, 1961

(b)publish on the notice board of the office of the Committee a notification signed by him, stating the name of the person elected as Chairman or Vice-Chairman and send a copy of such notification to the State Government for publication in the official Gazette and copy to the Chairman of the Board for information.