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Calcutta High Court (Appellete Side)

Sri Suvanil Paul vs Sri Parimal Paul And Others on 8 November, 2017

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08.11.2017

.

Item No. 1

C.O. 3523 of 2017 Sri Suvanil Paul Vs. Sri Parimal Paul and others.

Mr. Rabindra Narayan Dutta, Mr. Arun Kumar Ghosh, Mr. Hare Krishna Halder, Mr. Koushik Bhattacharyya.

... for the petitioner.

I am not inclined to take up the matter on my personal ground.

Accordingly, let this matter be released from my list and be placed before the Hon'ble Acting Chief Justice for assignment.

ab (Harish Tandon, J.)