Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(vi) in The Investor Education and Protection Fund (awareness and protection of investors) Rules, 2001 (vi)The Committee shall be entitled to examine the end use of grants and assistance before recommending release of funds.
