Section 3(1) in The Maharashtra State legal Aid and Advice Scheme, 1979
(1)The Greater Bombay Legal Aid and Advice Committee, in relation to the provision of legal services in Greater Bombay [and also separate Committees for one or more class or classes of Courts in Greater Bombay according to their jurisdiction] [Portion added by G. N., & J. D., No. LAB-1089/(27)-XIV, dated 28th March, 89, clause 2.];
