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State of Rajasthan - Section

Section 37 in Rajasthan High Court Staff Service Rules, 2002

37. Assistant Editor, Indian Law Reporters (Rajasthan Series). - Recruitment to the Part Time post of Assistant Editor I.L.R., (Rajasthan Series) shall be made by direct recruitment on the basis of personal interview taken amongst the eligible candidates by the Chief Justice or any other Judge in charge of I.L.R. nominated by the Chief Justice in this behalf.

(i)Mode of Selection. - Applications will be invited from the Advocates and Retired R. J. S./R. H. J. S. Officers and the candidate found eligible will be called for Personal Interview by the Appointing Authority. Advocates having standing as such for more than 7 years will only be eligible for the post.
(ii)Term of Appointment. - Appointment to this post is purely part time and temporary, will be made initially for a period of one year, and may be extended from time to time by Chief Justice.
(iii)[ Honorarium. [Substituted vide Notification No. 1/S.R.O./2012 dated 9.8.2012.] - Rs. 3000/-] fixed will be payable per month.
(iv)Place and Seat of Assistant Editor. - The seat of the Editor will be at principal seat of Rajasthan High Court, Jodhpur.