Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(viii) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955 (viii)[ "Member" means the Member of the Assembly;] [Vide G. O. Ms. No. 479, Public (Establishment-I and Legislature), dated the 22nd April 1992.]
