Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 5 in Delegation of Powers Rules

5.

The Commissioner, while delegating any of his powers shall expressly reserve to himself the right of exercising the powers vested in him under sections 21 and 22 over the orders passed by a Joint Commissioner, Deputy Commissioner or an Assistant Commissioner under the delegated powers.