(1)This Act may be called the [Telangana] [Substituted by G.O.Ms.No.45. Law (F) Department, dated 01.06.2016.] Village Police Act, 1974.(2)It extends to the whole of the [State of Telangana] [Substituted by G.O.Ms.No.45. Law (F) Department, dated 01.06.2016.].(3)It shall come into force on such date as the State Government may, by notification in the [Telangana] [Substituted by G.O.Ms.No.45. Law (F) Department, dated 01.06.2016.] Gazette, appoint.
