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Union of India - Section

Section 120 in The Patent Rules, 2003

120. Publication of the names of patent agents, registered under the Act

.-The names and addresses of persons registered as patent agents shall from time to time be published [* * *] [ The words " in the Official Gazette, and in such other manner as the Controller may deem fit" omitted by S.O. 1418(E), dated 28.12.2004 (w.e.f. 1.1.2005).].