Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9(1)] [Section 9] [Entire Act] State of Telangana - Subsection Section 9(1)(vi) in Telangana Intermediate Education Act, 1971 (vi)to conduct the Intermediate examination, to take all steps ancillary thereto and to publish the results thereof;