Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 16 in Chhattisgarh Rent Control Adaptation Rules, 2016 16. Performance of duties in case of vacancy. - During the period of leave of the Chairman or in his absence, duties shall be performed by the senior most Member of the Tribunal.
