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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(18) in Chhattisgarh Public Distribution System (Control) Order, 2004

(18)A ration card shall not be available for any legal use except when it is used by or on behalf of the person in respect of whom it is issued and it shall not be used for identification of any person.