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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(e) in Karnataka Right to Information Act, 2000

(e)'record' includes,-
(i)any document, manuscript and file;
(ii)any microfilm, microfiche and facsimile copy of a document;
(iii)any reproduction of image or images embodied in such microfile (whether enlarged or not); and
(iv)any other material produced by a computer or by any other device.