Calcutta High Court (Appellete Side)
D.G. Amit Nag vs The State Of West Bengal & Anr on 7 September, 2022
07.09.2022 Court No.35 Item No. 12 CRR 1871 of 2015 d.g. Amit Nag Vs. The State of West Bengal & Anr.
Ms. S. Patel.
... For the petitioner On the prayer of learned Advocate appearing for the petitioner, let the matter be adjourned and again appear in the list on 14th September, 2022.
(Rai Chattopadhyay, J.)