Section 16 in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977
16. Payment of amount after confirmation.
- The bidder shall pay within twenty days of despatch of confirmation orders to him.(a)the instalment as may be fixed in the confirmation orders;(b)security deposit as 6 ¼ % of the sale amount in such form as may be specified by the Divisional Forest Officer; and(c)such other amounts as may be payable under conditions of sale or any other statutory provisions.
